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Gujarat High Court

Miraj Business Development Pvt. Ltd. ... vs Assistant Registrar Of Trademarks on 17 October, 2022

      C/CIA/41/2022                                ORDER DATED: 17/10/2022




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/CIVIL APPEAL NO. 41 of 2022

==========================================================
  MIRAJ BUSINESS DEVELOPMENT PVT. LTD. (FORMALLY KNOWN AS
                  MIRAJ PRODUCTS PVT. LTD.)
                            Versus
             ASSISTANT REGISTRAR OF TRADEMARKS
==========================================================
Appearance:
MR VISHAL P GORI(10350) for the Petitioner(s) No. 1
SUDHANSHU A JHA(8345) for the Petitioner(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                            Date : 17/10/2022
                             ORAL ORDER

On written instructions by email, Mr.Sudhanshu Jha, learned advocate for the petitioner seeks permission to withdraw the present Appeal.

Permission as prayed for is granted. The present Appeal stands disposed of as withdrawn.

(ANIRUDDHA P. MAYEE, J.) ALI Page 1 of 1 Downloaded on : Tue Oct 18 23:36:11 IST 2022