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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(3)(c) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(c)any criminal charge of immorality or such charge, by which there is possibility of obstacles coming in discharging his duties, against an employee in connection with which the enquiry, investigation is pending.