Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(3) in Gujarat Elementary Education Rules, 2010

(3)All resolution of the Education Committee other than those passed at private deliberations of the Committee shall be placed in public domain (State Education Department website) and published as soon as may be by affixing a copy thereof in some conspicuous place in or near the office of the Education Committee.