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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Greater Bengaluru City Corporation -

Section 11(3C) in The Bangalore City Civil Court Act, 1979

(3C)The places at which the Court of Vacation City Civil Judge or Judges shall be held, shall be the same at which the City Civil Court may be held. The senior Vacation City Civil Judge shall have such administrative control over the staff of the City Civil Court, as the High Court may by general or special order, determine.