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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(d) in THE BIHAR CIVIL COURT OFFICERS AND STAFF (RECRUITMENT, PROMOTION, TRANSFER AND OTHER SERVICE CONDITIONS) RULES, 2022

(d)be in the age group and possess the essential qualifications and experience as prescribed in Schedule ‘A’.
(ii)If any doubt arises regarding the eligibility of a candidate for appointment, the decision of the Centralized Committee shall be final.