Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(10) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 (10)The Vice-Chancellor shall have power to appoint such employees of the University as provided in this Act or in Statutes.
