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[Cites 0, Cited by 0] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(39) in The M.P. Municipal Corporation Act, 1956

(39)Inspection and control of brothels, etc. - Licensing and medicalExamination of prostitutes and inmates of brothels and inspection and control of brothels and disorderly houses;