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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Rajasthan - Subsection

Section 12A(1)(d) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(d)a representative of the Scheduled Castes or Scheduled Tribes as may be nominated by the Government if there is no representation of the said castes or tribes in the Advisory Committee.