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State of Madhya Pradesh - Section

Section 6 in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

6. [ Presiding Officer. [Substituted by notification No B-1-55-95-XXII-P-2, dated 6-1-1996.]

- The meeting for the election of members of a Standing Committee of Zila Panchayat and Janpad Panchayat shall be presided over by an officer appointed by the Divisional Commissioner and the District Collector respectively.]