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Chattisgarh High Court

Magma H.D.I. General Insurance Company ... vs Manoj 17 Fa/96/2018 Smt. Sushila Devi ... on 13 February, 2018

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                              Order Sheet

                                        MAC No. 98 of 2018

             Magma H.D.I. General Insurance Co.Ltd. Versus Manoj Dewangan & Ors.




13.02.2018

None appears for either side.

Accordingly, list it after two weeks'.

Sd/-

(P. Sam Koshy) JUDGE Sumit