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[Cites 0, Cited by 0] [Section 68(8)] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(8)(a) in The U.P. Factories Rules, 1950

(a)all inside walls of rooms and all ceilings and passages and stair cases shall be lime-washed or colour-washed at least once in each year or painted once in three years dating from the period when last lime-washed or painted, as the case may be;