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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(4) in The Punjab Agricultural University Act, 1961

(4)The Director of Research shall be a whole-time officer trained in Agriculture and shall initiate, guide and co-ordinate [the research programme of the University and its outlying sub-stations.] [Substituted by Punjab Act 12 of 1965 section 9 (4).]