Delhi High Court - Orders
Antrix Coporation Ltd vs Devas Multimedia Private Limited on 17 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 11/2021 & I.A. 3035/2021, I.A. 3037/2021, I.A.
4940/2021, I.A. 12541/2021 & I.A. 2507/2022
ANTRIX COPORATION LTD. ..... Petitioner
Through: Mr. N. Venkataraman, ASG and Mr.
Chetan Sharma, ASG with Mr. V.
Chandrashekara Bharathi, Mr. Ajay
Bhargava, Mr. Arvind Ray, Ms.
Vansha S.Suneja and Mr. Ram
Narayan, Advocates.
versus
DEVAS MULTIMEDIA PRIVATE LIMITED ..... Respondent
Through: Mr. Maninder Singh, Senior
Advocate with Mr. A. Sebastan, Ms.
Angelika Awasthi and Mr. Prashant
Jain, Advocates for OL of Devas
(through VC)
Mr. Suhail Dutt, Senior Advocate
with Mr. Anuradha Dutt, Mr. Lynn
Pereira, Ms. Ekta Kapil, Ms. Priyanka
M.P., Mr. Chaitanya Kaushik, Mr.
Amber Bhushan, Ms. Shivangi Sud,
Mr. Azhar Alam and Mr. Sankalp
Goswami, Advocates for Impleading
Applicant
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 17.05.2022
1. Further arguments heard.
2. List for further hearing on 20.05.2022 at 2:30 P.M. SANJEEV SACHDEVA, J MAY 17, 2022/'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:17.05.2022 Signing Date:18.05.2022 14:31:30 20:57 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.