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Delhi High Court - Orders

Antrix Coporation Ltd vs Devas Multimedia Private Limited on 17 May, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~48
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      O.M.P. (COMM) 11/2021 & I.A. 3035/2021, I.A. 3037/2021, I.A.
                                             4940/2021, I.A. 12541/2021 & I.A. 2507/2022
                                             ANTRIX COPORATION LTD.                 ..... Petitioner
                                                          Through: Mr. N. Venkataraman, ASG and Mr.
                                                                   Chetan Sharma, ASG with Mr. V.
                                                                   Chandrashekara Bharathi, Mr. Ajay
                                                                   Bhargava, Mr. Arvind Ray, Ms.
                                                                   Vansha S.Suneja and Mr. Ram
                                                                   Narayan, Advocates.
                                                          versus
                                             DEVAS MULTIMEDIA PRIVATE LIMITED ..... Respondent
                                                              Through:       Mr.     Maninder    Singh,     Senior
                                                                             Advocate with Mr. A. Sebastan, Ms.
                                                                             Angelika Awasthi and Mr. Prashant
                                                                             Jain, Advocates for OL of Devas
                                                                             (through VC)
                                                                             Mr. Suhail Dutt, Senior Advocate
                                                                             with Mr. Anuradha Dutt, Mr. Lynn
                                                                             Pereira, Ms. Ekta Kapil, Ms. Priyanka
                                                                             M.P., Mr. Chaitanya Kaushik, Mr.
                                                                             Amber Bhushan, Ms. Shivangi Sud,
                                                                             Mr. Azhar Alam and Mr. Sankalp
                                                                             Goswami, Advocates for Impleading
                                                                             Applicant
                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                          ORDER

% 17.05.2022

1. Further arguments heard.

2. List for further hearing on 20.05.2022 at 2:30 P.M. SANJEEV SACHDEVA, J MAY 17, 2022/'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:17.05.2022 Signing Date:18.05.2022 14:31:30 20:57 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.