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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(b) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(b)In respect of a teacher and other person employed in High School [xxx] [The words 'and Teachers' Training Institutes' was omitted by G. O. Ms. No. 1141, Education, Science and Technology (U.I), dated the 6th December 1994.] or Higher Secondary Schools (other than Headmaster, Post-Graduate Assistants (both Academic and Languages) or Physical Director - the Joint Director of School Education, (Secondary Education).