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Dadra And Nagar Haveli - Section

Section 13 in Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019

13. Assets and liabilities of Union territory undertakings.

- The assets and liabilities relating to any commercial undertaking of the existing Union territories shall vest in the Union territory of Dadra and Nagar Haveli and Daman and Diu.