Delhi High Court - Orders
Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 8 April, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3577/2017
SAHIPUR GRAM VIKAS WELFARE
ASSOCIATION (REGD.) ..... Petitioner
Through: Mr.P.N.Puri, Advocate
versus
NORTH DELHI MUNICIPAL
CORPORATION AND ORS ..... Respondents
Through: Ms.Mansi Gupta, Standing Counsel
for respondent No.1/North DMC.
Mr.Hemant Gulati, Advocate for
respondent No.2/DDA.
Mr.Divyam Nandrajog, Advocate for
respondents No.3 and 4.
Mr.Sarfarz Hussain and Ms.Anita
Dev, Advocates for respondent No.5.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 08.04.2022 Re-notify on 01.08.2022.
MANOJ KUMAR OHRI, J APRIL 8, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:12.04.2022 14:48:59