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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(1) in The Haryana New Mandi Townships Building Rules, 1967

(1)Type and character of buildings including ancillary buildings that may be erected or re-erected and the purpose for which the plot may be used shall not be other than for which it was sold or for which it is zoned in the master or detailed plans with the Administrator.