Section 5 in Bihar Agricultural University Act, 2010
5. Objectives of the University.
- The University shall be established and incorporated for the following purposes:-(1)Making provision for imparting education in different branches of Agriculture and any other allied branches of learning and scholarship which the University may find necessary to include;(2)Furthering the advancement of learning and conducting of research in Agriculture;(3)Undertaking extension education activities for the welfare of people of State;(4)Promoting partnership and linkages with National and International educational institutions;(5)Such other purposes as the University or the State Government may from time to time determine.
