Punjab-Haryana High Court
Samitu vs Dharminder Lal @ Rahul @ Bubble on 11 July, 2022
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
210
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
TA No.1112 of 2019 (O&M)
Date of decision: 11.07.2022
Samitu
....Petitioner
Versus
Dharminder Lal @ Rahul @ Bubble
....Respondent
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: None.
ARVIND SINGH SANGWAN J. (Oral)
There is no representation on behalf of the petitioner.
Dismissed for non-prosecution.
(ARVIND SINGH SANGWAN) JUDGE 11.07.2022 yakub Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 12-07-2022 03:43:02 :::