Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 26 in The Appellate Side Rules of The High Court at Calcutta (26)To deal with and pass orders on matters referred to in Order XLI, Rule 14(3) of the Code of Civil Procedure.
