Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 82 in The Prevention of Food Adulteration Rules, 1955 82. Use of additives in bread, biscuits. - The food products such as bread and biscuits, may contain food additives permitted in these rules and in Table 1 of Appendix C.
