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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

(2)Where in any category of posts appointment is to be made by promotion and suitable eligible person or persons are not available for promotion, the post or posts may be filled by direct recruitment.