Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Himachal Pradesh - Subsection

Section 79(1)(b) in The Himachal Pradesh Town and Country Planning Act, 1977

(b)setting out or making boundaries and intended lines of development;