Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Bihar - Subsection Section 113(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (b)Large structural members are not thrown or dropped from the building but are carefully lowered by adopting suitable safe method,
