Bombay High Court
Sanjeev Kumar Patel (Prop. M/S. S.F. ... vs Union Of India, By Joint Secretary, ... on 16 December, 2019
Author: Rohit B. Deo
Bench: S.B. Shukre, Rohit B. Deo
1 wp6336.18.O.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO.6336 OF 2018
(Sanjeev Kumar Patel Vs. Union of India and another)
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
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Shri K.P. Mahalle, Advocate for Petitioner.
Shri N.S. Rao, AGP for Respondent No.1.
CORAM: SUNIL B. SHUKRE AND
ROHIT B. DEO, JJ.
DATE: 16th DECEMBER, 2019.
Learned counsel for the petitioner wants accommodation in this petition.
Put up after Christmas vacation, 2019.
JUDGE JUDGE
NSN
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