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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(c) in The West Bengal Universities (Control of Expenditure) Act, 1976

(c)not in receipt of any financial assistance from the State Government, shall, after the commencement of this Act,-
(i)create any teaching or non-teaching post involving any financial liability,
(ii)increase the pay or allowances attached to any post or sanction any new allowances :