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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(viii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(viii)An application rejected under paragraph (vii) above may be renewed at the end of a term or in the interval between two terms or in the first five days of a term and if the application is so renewed, the Headmaster shall issue the transfer certificate forthwith provided his claims for fees admissible under paragraph (ii) above have been satisfied.