Section 33AB(9)(b) in The Income Tax Act, 1961

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Union of India - Subsection

Section 33AB(9)(b) in The Income Tax Act, 1961

(b)"Tea Board" means the Tea Board established under section 4 of the Tea Act, 1953 (29 of 1953).[Substituted by Act 12 of 1990, Section 10, for Section 32AB (w.e.f. 1.4.1991).]

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Union of India - Subsection

Section 33AB(9)(b) in The Income Tax Act, 1961