Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 77 in The M.P. Extension of Laws Act, 1958 77. The Madhya Pradesh Resettlement of Displaced Land-Holders (Land Acquisition) Act, 1954 (XXII of 1954) Section 1. - For sub-section (2) substitute-"(2) It extends to the whole of Madhya Pradesh."
