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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(b) in Tamil Nadu Preservation of Private Forests Rules, 1946

(b)Permission for converting wood and charcoal for running the engine in estate factory will be, subject to the other conditions specified under rules 7 and 8, as the case may be.