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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(a) in The Gujarat Agricultural Lands Ceiling Act, 1960

(a)transferred whether by way of sale (including sale in execution of a decree of, Civil Court or of an award or order of any other competent authority) or by way of gift, exchange, lease or otherwise, or