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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(ii) in Farmers' Agreement on Price Assurance and Farm Services (Dispute Resolution) Rules, 2020

(ii)the certified copy of the order passed by the Sub-Divisional Authority along with supporting documents shall accompany the appeal memo.