Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30 in The Biological Diversity Act, 2002 30. Annual report to be laid before Parliament The Central Government shall cause the annual report and auditor 's report to be laid, as soon as may be after they are received, before each House of Parliament.
