Supreme Court - Daily Orders
M/S G.S. Lamba vs The State Of Andhra Pradesh on 25 February, 2021
Author: Hemant Gupta
Bench: Hemant Gupta
ITEM NO.23.1 Court 12 (Video Conferencing) SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2644-2646/2012
M/S G.S. LAMBA Appellant(s)
VERSUS
THE STATE OF ANDHRA PRADESH Respondent(s)
(ONLY SLP(C) 13797 OF 2015 IS TO BE LISTED )
WITH
SLP(C) No. 13797/2015 (XII-A)
Date : 25-02-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HEMANT GUPTA
[IN CHAMBER]
For Appellant(s) Mr. R. Parthasarathy, AOR
Mr. M Srinivas R. Rao, Adv.
Mr. Sarath S Janardanan, Adv.
Mr. Abid Ali Beeran P, Adv.
Mrs. Sudha Gupta, AOR
For Respondent(s) M/s. Venkat Palwai Law Associates, AOR
Mr. Guntur Prabhakar, AOR
Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Adv
Mr. Shaik Mohamad Haneef, Adv
Mr.T. Vijaya Bhaskar Reddy, Adv
Mr. Amitabh Sinha, Adv
Mr. Shrey Sharma, Adv
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 13797/2015
Learned counsel for the petitioner seeks and is granted permission to withdraw the present special leave petition as the dispute between the parties stands settled.
The special leave petition is, accordingly, Signature Not Verified dismissed as withdrawn.
Digitally signed by GEETA AHUJA Date: 2021.02.27 11:25:18 IST Reason: (Geeta Ahuja) (Anand Prakash) Court Master Court Master