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Supreme Court - Daily Orders

M/S G.S. Lamba vs The State Of Andhra Pradesh on 25 February, 2021

Author: Hemant Gupta

Bench: Hemant Gupta

     ITEM NO.23.1                    Court 12 (Video Conferencing)                  SECTION XII-A

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal                   No(s).   2644-2646/2012

     M/S G.S. LAMBA                                                                Appellant(s)
                                                            VERSUS
     THE STATE OF ANDHRA PRADESH                                                   Respondent(s)
     (ONLY SLP(C) 13797 OF 2015 IS TO BE LISTED )

     WITH
     SLP(C) No. 13797/2015 (XII-A)

     Date : 25-02-2021 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE HEMANT GUPTA
                                               [IN CHAMBER]

     For Appellant(s)                      Mr. R. Parthasarathy, AOR

                                           Mr. M Srinivas R. Rao, Adv.
                                           Mr. Sarath S Janardanan, Adv.
                                           Mr. Abid Ali Beeran P, Adv.
                                           Mrs. Sudha Gupta, AOR

     For Respondent(s)                     M/s. Venkat Palwai Law Associates, AOR
                                           Mr. Guntur Prabhakar, AOR

                                           Mr. Mahfooz A. Nazki, AOR
                                           Mr. Polanki Gowtham, Adv
                                           Mr. Shaik Mohamad Haneef, Adv
                                           Mr.T. Vijaya Bhaskar Reddy, Adv
                                           Mr. Amitabh Sinha, Adv
                                           Mr. Shrey Sharma, Adv

                            UPON hearing the counsel the Court made the following
                                                 O R D E R
SLP(C) No. 13797/2015

Learned counsel for the petitioner seeks and is granted permission to withdraw the present special leave petition as the dispute between the parties stands settled.

The special leave petition is, accordingly, Signature Not Verified dismissed as withdrawn.

Digitally signed by
GEETA AHUJA
Date: 2021.02.27
11:25:18 IST
Reason:

                         (Geeta Ahuja)                                        (Anand Prakash)
                         Court Master                                          Court Master