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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(xiv) in The Dharmsinh Desai University Act, 2005

(xiv)to receive funds from industry, national and international organisations or any other source as gifts, donations, benefaction, bequests and by transfers of movable and immovable properties, for the purposes and objects of the University;