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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(viii) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(viii)The Occupier of the factory shall compensate the farmers if he fails to purchase the fresh fruit bunches and the amount of compensation shall be decided by the Oil Palm Commissioner and occupier of factory shall be given an opportunity of being heard before passing such orders;