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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in Insolvency and Bankruptcy Board of India (Annual Report) Rules, 2018

(b)words and expressions used in these rules but not defined, and defined in the Code shall have the meanings respectively assigned to them in the Code.