Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(1)(xvii) in The Rajasthan Agricultural Produce Markets Act, 1961 (xvii)"sub-market yard" means an enclosure, building or locality declared to be a sub-market yard under section 5;