Securities And Exchange Board Of India - Subsection
Section 20(3) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015
(3)[ The Chairperson of the Stakeholders Relationship Committee shall be present at the annual general meetings to answer queries of the security holders.] [Substituted by Notification No. SEBI/LAD-NRO/GN/2018/10, dated 9.5.2018 (w.e.f. 2.9.2015).]
