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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Sikkim - Subsection

Section 68(1)(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(b)vexatiously detains or searches or arrests any person, shall, for every such offence, upon conviction by the court, be punishable with imprisonment which may extend to six months or with fine which may extend to two thousand rupees, or with both.