Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1) in Orissa Leave Rules, 1966

(1)Extraordinary leave may be granted to any Government servant in special circumstances-
(i)When no other leave is by rule admissible, or
(ii)When other leave is admissible, but the Government servant concerned applies in writing for the grant of extraordinary leave.