Section 6(2)(b) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(2)(b) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(b)improve, develop or alter any property or asset held by it;

(ba)[ develop any metro railway land for commercial use; [Substituted by Act No. 34 of 2009.]

(bb)provide for carriage of passengers by integrated transport services or any other mode of transport;]