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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Haryana - Subsection

Section 71(b) in The Punjab Distillery Rules, 1932

(b)In the case of wash prepared from [-] [Word 'gur' omitted vide Notification No. G.S.R. No. 84/P.A/14/Ss. 21 and 59/95, dated 20-10-1995.] liquid molasses, the Inspector shall take the readings, as regards quantity and specific gravity as soon as complete solution has been attained. The solution may be effected in the fermentation vat or in a dissolving vat separate from the fermentation vat.