Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(k) in The Khadi Mark Regulations, 2013 (k)"marketing agency" includes an organization with which the Commission has forged links for marketing products of khadi and village industries as provided in clause (d) of sub section (2) of section 15 of the Act;
