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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Mizoram - Subsection

Section 21(2)(b) in The Mizoram Aided College Employees Rules, 1990

(b)the employee has applied for such payment is writing undertaking that it shall be deducted from his/her salaries for the month for which the advance payment is given.