Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10F] [Entire Act] State of Assam - Subsection Section 10F(i) in Assam Khadi and Village Industries Board Act, 1955 (i)to render expert financial advice to the Board for proper administration of the Boards fund including its proper utilization ;
