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[Cites 0, Cited by 0] [Section 73B(1)] [Section 73B] [Entire Act]

State of Maharashtra - Subsection

Section 73B(1)(vi) in Maharashtra Factories Rules, 1963

(vi)The electrical heaters shall have thermostat to regulate the temperature, so that the heaters shall be automatically cut off if the temperature rises above the pre-set value.