Orissa High Court
Hindustan Aeronautics vs Batliboi Environmental on 22 July, 2025
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
Signature Not Verified
Digitally Signed
Signed by: GITANJALI NAYAK
Reason: Authentication
Location: OHC
Date: 24-Jul-2025 17:54:07
IN THE HIGH COURT OF ORISSA AT CUTTACK
ARBA No.17 of 2025
Hindustan Aeronautics .... Appellant
Ltd. Koraput Mr. A. R. Dash,
Advocate
-versus-
Batliboi Environmental .... Respondents
Engineering Ltd.,
Mumbai & Anr.
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
Order 22.07.2025
No. I.A. No.11 of 2025
02. 1. This matter is taken up through hybrid arrangement.
2. Heard.
3. This is an application under Section 5 of the Limitation Act, for condoning the delay of 47 days in preferring the appeal.
4. Issue notice to the Respondents on the question of limitation by Registered Post/Speed Post with A.D. Requisites shall be filed within three working days hence.
5. List this matter on 19.08.2025.
(Dr. S. K. Panigrahi) Judge Gitanjali Page 1 of 1