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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2)(a) in Haryana Lifts and Escalators Act, 2008

(a)the qualifications for appointment of Chief Inspector Lifts and Escalators, Inspectors and other officers and officials under section 3;