Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Rules for the Issue and Check of Permits for Timber and Other Forest Produce 8. There will be no separate permit forms for ass or bullock loads, but the former will be held to represent two head-loads and the latter four head-loads.
